Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10]

Madhya Pradesh High Court

Naional Insurance Company Ltd. Branch ... vs Ravendra Kumar Gupta Alias Bantu on 18 July, 2023

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

                              IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR

  DATED : 18-07-2023

                Due to paucity of time, the following matters could not be taken up.

                Accordingly they are listed as under:-


                              Serial Nos.                                Date
    26, 27, 29 to 56                                List on 21.08.2023
    58 to 66, 68 to 70, 72, 74 to 81 and 83         List on 22.08.2023
   85 to 104 and 106                                List on 23.08.2023
   108 to 118 and 120 to 131                        List on 24.08.2023
   134, 135, 137 to 147                             List on 25.08.2023

                Copy of this order be retained in each of the aforesaid matters.



                                                         (AMAR NATH (KESHARWANI))
                                                                 JUDGE


SARSWATI MEHRA
2023.07.20

18:23:30 +05'30'