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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(80) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

80.0De-Contamination.- In case of spillage involving poisonous substance of this class, particularly liquid pesticides, decontamination measures appropriate to the substance concerned shall be carried out under competent supervision.