Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Gujarat - Subsection Section 110(5) in The Gujarat Maritime Board Act, 1981 (5)the terms and conditions of service of persons who become employees of the Board under clause (f) of sub-section (1) of Section 20;
