Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(1) in Tamil Nadu Industrial Establishments (National, festival and special holidays) Act, 1958 (1)Notwithstanding any contract to the contrary, every employee shall be paid wages for each of the holidays allowed to him under section 3.
