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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Mizoram - Subsection

Section 61(3)(g) in Mizoram Cooperative Societies Act, 2006

(g)convene or ensure the conduct of the general body, board, executive and other meetings in consultation with the chairperson as per bye-laws and record the proceedings thereof;