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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(5)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)the members of the House of the people and the members of the Legislative Assembly of the State representing constituencies which comprise wholly or partly the Khand;