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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(1)Any dispute of metering accuracy shall be resolved by testing the meter at accredited licensees laboratory or an independent NABL accredited laboratory approved by the Commission. The aggrieved parties may depute their representative to witness the testing.