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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(3)(e) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(e)five persons representing [the agriculturists of the market area;] [Substituted for "the agriculturists of the locality carrying on business in agricultural produce in the market area;" by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 5(a)(1).] and