Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(4)(a) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(a)Amount needed by the applicant to meet his basic needs, especially food, clothing accommodation and healthcare,.