Section 11B(2)(b) in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

[Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act]

(b)[Omitted] [Omitted by Act No. 3 of 1989 and came into force with effect from 1-4-1988.]

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