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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004

(1)When individuals are appointed as a Consultant for a specific purpose, a consolidated monthly payment on man-days basis or man-month basis shall be decided by the Commission depending on the merits of the individual on a case to case basis.