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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2)(ii) in The M.P. Bhiksha Vritti Nivaran Adhiniyam, 1973

(ii)whether the person has any property in his own right or is entitled to any share in any property or has any relative who is legally bound to maintain him;