Section 16(2) in Tamil Nadu Transparency In Tenders Rules, 2000
(2)[ The Tender Inviting Authority shall ensure that the tender documents are made available to any person who is willing to remit the cost of such documents.] [Substituted. [TNGGE No.127 / 22-05-2001 (No.SRO A-19(c))/2007) - G.O.Ms.No.177 / 22nd May, 2007].]
