Section 2(b) in Arunachal Pradesh Fire and Emergency Services Act, 1991
(b)"Fire fighting property" includes,-(i)Lands and buildings used as fire stations ;(ii)Fire Engines, equipments, tools, implements and things whatsoever used for fire fighting;(iii)Motor Vehicles and other means of transport used in connection with fire fighting ; and(iv)Uniforms and badges of rank.
