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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(a) in Punjab Municipal Elections Office (State Service Class-III) Rules, 1978

(a)by promotion from amongst Assistants who have an experience of working for a minimum period of ten years on the post of Assistant or on some higher post, such as, Assistant Incharge, Head Clerk, Head Assistant or Deputy Superintendent;