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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(f) in The Rabindra Bharati Act, 1981

(f)rules for the taking over of the management of an affiliated or a recognised college or institution, other than a Government College or institution, in order to ensure that proper Standards of teaching, training and instruction are maintained therein;