Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 49 in Bihar Private Universities Act, 2013 49. Disputes to be settled in a Court in Bihar. - All disputes arising as a result of the provisions made in the Act shall be settled by a Court of law in the State of Bihar.
