Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act] State of Maharashtra - Subsection Section 64(1)(b) in The Maharashtra Cooperative Societies Rules, 1961 (b)remove the committee and appoint one or more administrators, who need not be members of the society, to manage the affairs of the society; or