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[Cites 0, Cited by 0] [Section 17] [Entire Act]

UT Chandigarh - Subsection

Section 17(ii) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(ii)Under the Punjab Police Rules, the DSPs in the UT Chandigarh are placed in the pre-revised pay scale having Grade Pay of Rs. 5400 in PB-III from the date of their initial appointment to the grade. Whereas, the officers of DANIPS are placed in the Grade Pay of Rs. 5400 on completion of four years of approved service. Therefore, consequent upon merger, all the existing DSPs of UT Chandigarh as on date of notification will continue in the same scale of pay till such time they are holding the post in the Entry Grade of DANIPS (analogous to DSP).