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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(5) in Gujarat State Council for Physiotherapy Act, 2011

(5)An extra-ordinary meeting of the Council shall be convened if a requisition in writing by not less than one-fifth of the total number of members of the Council is made to the Secretary :Provided that atleast seven clear days notice shall be given for convening such meeting.Explanation. - The expression "clear days" in this section does not include the day of the issue and the day of the receipt of the notice.