Section 2 in The Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2015
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the National Food Security Act, 2013 (20 of 2013);(b)"Board" means Food and Nutrition Board;(c)"meal" means the meal as defined in clause (9) of section 2 of the Act;(d)"section" means section of the Act;(e)the words and expressions used herein and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.
