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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(4)(e) in Rajasthan Ayurved Nursing Council Act, 2012

(e)for the payment of any expenses incurred by the Council in carrying out the provisions of this Act and the rules and regulations made thereunder; and