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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(vi) in The Orissa Panchayat Samiti Act, 1959

(vi)proceeds from taxes, surcharges or fees which the Samiti is empowered to levy under this Act or any other law.