Supreme Court - Daily Orders
Telangana Northern Power Distribution ... vs Parampujya Solar Energy Pvt. Ltd. on 24 March, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.18+6 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8880/2022
TELANGANA NORTHERN POWER
DISTRIBUTION COMPANY LTD. & ANR. Appellant(s)
VERSUS
PARAMPUJYA SOLAR ENERGY PVT. LTD. & ORS. Respondent(s)
(IA No. 183158/2022 - STAY APPLICATION)
WITH
Diary No(s). 38814/2022 (XVII)
(WITH CONDONATION OF DELAY IN FILING APPEAL ON IA 190804/2022 FOR
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
190805/2022 FOR STAY APPLICATION ON IA 190808/2022)
C.A. No. 9045/2022 (XVII)
(FOR ADMISSION and IA No.192842/2022-EX-PARTE STAY)
C.A. No. 9191/2022 (XVII)
(FOR ADMISSION and IA No.197607/2022-EX-PARTE STAY)
C.A. No. 9079/2022 (XVII)
(FOR ADMISSION and IA No.194818/2022-EX-PARTE STAY)
C.A. No. 9084/2022 (XVII)
(FOR ADMISSION and IA No.195128/2022-EX-PARTE STAY)
C.A. No. 505-510/2023 (XVII)
(FOR ADMISSION and IA No.9289/2023-EX-PARTE AD-INTERIM RELIEF and
IA No.9291/2023-CONDONATION OF DELAY IN FILING APPEAL)
Diary No(s). 42540/2022 (XVII)
No.35195/2023-CONDONATION OF DELAY IN FILING and IA No.35196/2023-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA)
Signature Not Verified
Diary No(s). 1867/2023 (XVII)
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2023.03.28
16:30:14 IST
Reason:
2
(IA No.31317/2023-CONDONATION OF DELAY IN FILING and IA
No.31316/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.31315/2023-EX-PARTE STAY)
Date : 24-03-2023 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. S. K. Verma, AOR
Mr. B.s.patil, Sr. Adv., Adv.
Ms. Suparna Srivastava, Adv., Adv.
Mr. Tushar Mathur, Adv., Adv.
Ms. Danya Sharma, Adv., Adv.
Mr. Geet Ahuja, Adv., Adv.
M/S. Udit Kishan And Associates, AOR
Mr. Ravi Prakash, Adv.
Mr. Udit Gupta, Adv.
Mr. Anup Jain, Adv.
Mr. P. Chidabaram, Sr. Adv.
Mr. Anand Ganesan, Adv.
Ms. Swapna Sesadri, Adv.
Ms. Jesal Wahi, AOR
Mr. Amal Nair, Adv.
Ms. Kritika Khanna, Adv.
Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. D. Abhinav Rao, AOR
Mr. Geet Rajan Ahuja, Adv.
Mr. Rahul Jajoo, Adv.
Ms. Prerna Robin, Adv.
Mr. K.V. Viswanathan, Sr. Adv.
Mr. Anand K. Ganesan, Adv.
Mr. Pramod Dayal, AOR
Mr. Nikunj Dayal, Adv.
Ms. Ritu Apurva, Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Prabhas Bajaj, Adv.
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Mr. Ankit Roy, AOR
For Respondent(s) Mr. Mahesh Agarwal, Adv.
Mr. Arshit Anand, Adv.
Ms. Poonam Sengupta, Adv.
Ms. Sakshi Kapoor, Adv.
Ms. Gayatri Aryan, Adv.
Mr. E. C. Agrawala, AOR
Mr. Venkatesh, Adv.
Mr. Bharath Gangadharan, Adv.
Mr. Jayant Bajaj,, Adv.
Mr. Jayant Bajaj, Adv.
Ms. Sakie Jakharia, AOR
Mr. K.v. Viswanathan, Sr. Adv.
Mr. Anand K. Ganesan, Adv.
Mr. Pramod Dayal, AOR
Ms. Ritu Apurva, Adv.
Mr. Nikunj Dayal, Adv.
M/S. Udit Kishan And Associates, AOR
Mr. Ravi Prakash, Adv.
Mr. Udit Gupta, Adv.
Mr. Anup Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal Diary Nos 42540/2022 and 1867/2023 1 Delay condoned.
2 Issue notice.
3 Pending further orders, the Central Electricity Regulatory Commission (CERC) shall comply with the directions issued in paragraph 109 of the impugned order dated 15 September 2022 of the Appellate Tribunal for Electricity. However, the 4 final order of the CERC shall not be enforced pending further orders. 4 Counsel appearing on behalf of the contesting parties shall jointly formulate the issues which arise for consideration in the appeals and file their brief notes of the written submissions which shall be emailed [email protected]. 5 Tag with Civil Appeal No 8880 of 2022.
Civil Appeal Nos 8880, 9045, 9191, 9079 and 9084/2022, Civil Appeal No 505-510/2023 and Civil Appeal Diary No 38814/2022 6 Delay in filing the spare copies in Civil Appeal No 505-510 of 2023 is condoned. 7 List all the appeals for final disposal on 18 July 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR