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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(vi) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(vi)ensure the execution of transferred or delegated functions, works, schemes and projects of the Central or State Government;