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Bombay High Court

Vanubai Kisan Ghangre (Decd) ... vs The Collector Of Pune And Ors on 10 January, 2019

Bench: R.M. Borde, V.L. Achliya

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7796 OF 2013

 Babu Ranu Burud                                       ....Petitioner
             V/S
 The Collector Of Pune And Ors                      ....Respondent

WITH WRIT PETITION NO. 7799 OF 2013 Ramchandra Tukaram Hande ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7798 OF 2013 Dnyaneshwar Laxman Shete ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7797 OF 2013 Chandrabhaga Deoram Shinde ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7800 OF 2013 Shri. Ramchandra Vitthal Shelar And Ors ....Petitioner V/S Page 1/4 ::: Uploaded on - 10/01/2019 ::: Downloaded on - 11/01/2019 05:56:03 ::: The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7802 OF 2013 Rahibai Salu Supe ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7801 OF 2013 Sakharam Dhondu Ugale ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7804 OF 2013 Bhoru Sitaram Bhagit ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7803 OF 2013 Shri. Suryakanth Manohar Gundal ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7806 OF 2013 Bhima Krushna Gunjal ....Petitioner V/S Page 2/4 ::: Uploaded on - 10/01/2019 ::: Downloaded on - 11/01/2019 05:56:03 ::: The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7805 OF 2013 Ranu Rama Langhi ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 7807 OF 2013 Pandarinath Bhika Alias Bhikaji Shirke ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 9860 OF 2013 Shantaram Kisan Hande ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 5217 OF 2014 Amruta Ramji Rate (decd) Through Lrs ....Petitioner V/S The Collector Of Pune And Ors ....Respondent WITH WRIT PETITION NO. 9747 OF 2013 Vanubai Kisan Ghangre (decd) Manjulabai ....Petitioner Bharat Bhogate Page 3/4 ::: Uploaded on - 10/01/2019 ::: Downloaded on - 11/01/2019 05:56:03 ::: V/S The Collector Of Pune And Ors ....Respondent Mr. S. A. Sawant For Petitioner Smt.Madhubala Kajale B Panel for State R.no. 1 To 5 For Respondent CORAM : R.M. BORDE & V.L. ACHLIYA, JJ DATE : 10th January, 2019 P.C. :

Stand over to 17/01/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 10/01/2019 ::: Downloaded on - 11/01/2019 05:56:03 :::