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State of Madhya Pradesh - Section

Section 30 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

30. Power and Duties of the Managing Committee.

(1)The Manager of Committee shall consider and decide matters relating to administrative policy to the extent they are delegated to it by the General Council.
(2)The Managing Committee may delegate its powers, to the extent it decides, to the Director General.