Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(d) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000 (d)corrupts or fouls, water of any irrigation system so as to render it less fit for the purposes for which it is ordinarily used; or
