Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act] State of West Bengal - Subsection Section 60(3)(c) in New Town, Kolkata Development Authority Act, 2007 (c)if any street proposed in the layout plan is not so designed as to connect it at one end with a street which is already open.