Section 22(2)(d) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

[Cites 0, Cited by 5] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(d) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(d)the number of members representing the street vendors shall not be less than forty per cent. who shall be elected by the street vendors themselves in such manner as may be prescribed:

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Union of India - Subsection

Section 22(2)(d) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014