Karnataka High Court
Tilak Jatti Gouda vs The State Of Karnataka on 19 March, 2020
Author: H.P.Sandesh
Bench: H.P. Sandesh
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 19TH DAY OF MARCH, 2020
BEFORE
THE HON'BLE MR. JUSTICE H.P. SANDESH
CRIMINAL PETITION NOS.100029/2020 C/W 100030/2020,
100031/2020 AND 100032/2020
IN CRL.P NO.100029/2020:
BETWEEN
1. TILAK JATTI GOUDA
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA-581320.
2. KRISHNA JATTI GOUDA
AGE: 46 YEARS, OCC: AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA--581320.
3. TIMMAPPA JATTI GOUDA
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA--581320.
4. HANUMANTH NARAYAN GOUDA
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA - 581320.
... PETITIONERS
(BY SRI V. G. BHAT, ADVOCATE)
2
AND
1. THE STATE OF KARNATAKA
R/BY SPP, HIGH COURT OF KARNATAKA,
DHARWAD BENCH, THROUGH HONNAVAR P.S.
2. SMT.SHIVANNA VENKATESH GOUDA
AGE: 60 YEARS, OCC: HOUSEWIFE,
R/O: SALEHITTLU,
MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA-581320.
... RESPONDENTS
(BY SRI PRAVEEN K. UPPAR, HCGP)
THIS CRIMINAL PETITION IS FILED U/S 482 OF
CR.P.C., PRAYING TO QUASH THE ORDER DATED
03/12/2019 PASSED IN P.C. NO.38/2014 PASSED IN
C.C.NO.660/2014 BY THE COURT OF PRL. CIVIL JUDGE
AND JMFC COURT, HONNAVAR UTTAR KANNADA
OFFENCE PUNISHABLE U/SEC.448, 504, 354, 506 R/W
SEC. 34 IPC AND BE PLEASED TO ALLOW THE
APPLICATION FILED BY THE PETITION U/SEC.173(8) R/W
SEC.159 OF CR.P.C.
IN CRL.P NO: 100030/2020:
BETWEEN
1. TILAK JATTI GOUDA
AGE: 56 YEARS, OCC: AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA 581320.
2. KRISHNA JATTI GOUDA
AGE: 46 YEARS, OCC: AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA-581320
3
3. TIMMAPPA JATTI GOUDA
AGE: 49 YEARS, OCC: AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA-581320.
4. HANUMANTH NARAYA GOUDA
AGE: 56 YEARS, OCC: AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA-581320.
... PETITIONERS
(BY SRI V. G. BHAT, ADVOCATE.)
AND
1. THE STATE OF KARNATAKA
R/BY SPP. HIGH COURT OF KARNATAKA,
HIGH COURT OF KARNATAKA,
DHARWAD BENCH. HONNAVAR P.S.
2. SMT. PULLA JON RODRGEES
AGE: 64 YEARS, OCC: HOUSEHOLD
R/O: GADDEMANE,
MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA-581320
... RESPONDENTS
(BY SRI PRAVEEN K. UPPAR,HCGP.)
THIS CRIMINAL PETITION IS FILED U/S 482 OF
CR.P.C., PRAYING TO QUASH THE ORDER DATED
03/12/2019 PASSED IN C.C. NO.656/2014 BY THE COURT
OF PRL. CIVIL JUDGE AND JMFC HONNAVAR UTTAR
KANNADA OFFENCE PUNISHABLE U/SEC. 448, 504, 354,
506 R/W SEC. 34 IPC AND BE PLEASED TO ALLOW THE
APPLICATION FILED BY THE PETITION U/SEC. 173(8) R/W
SEC. 159 OF CR.P.C. IN SO FAR AS PETITIONERS ARE
CONCERNED.
4
IN CRL.P NO. 100031/2020:
BETWEEN
1. TILAK JATTI GOUDA
AGE: 56 YEARS, OCC: AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA- 581320.
2. KRISHNA JATTI GOUDA
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA- 581320.
3. TIMMAPPA JATTI GOUDA
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: MAVINKURVA,
HONNAVAR,
DIST: UTTARA KANNADA- 581320.
4. HANUMANTH NARAYA GOUDA
AGE: 56 YEARS, OCC: AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA-- 581320.
... PETITIONERS
(BY SRI V. G. BHAT, ADVOCATE.)
AND
1. THE STATE OF KARNATAKA
R/BY SPP,
HIGH COURT OF KARNATAKA,
DHARWAD BENCH. HONNAVAR P.S.
2. CHANDRAKAL MANJUNATH GOUDA
AGE: 46 YEARS, OCC: HOUSEHOLD,
R/O: ANGADIHITTLU,
MAVINKURVA, HONNAVAR,
5
DIST: UTTARA KANNADA - 581320.
... RESPONDENTS
(BY SRI PRAVEEN K.UPPAR, HCGP.)
THIS CRIMINAL PETITION IS FILED U/S 482 OF
CR.P.C., PRAYING TO QUASH THE ORDER DATED
03/12/2019 PASSED IN CC NO.658/2014 BY THE COURT
OF PRL. CIVIL JUDGE AND JMFC, HONNAVAR UTTAR
KANNADA OFFENCE PUNISHABLE U/SEC.448, 504, 354,
506 R/W SEC. 34 OF IPC AND BE PLEASED TO ALLOW TH
APPLICATION FILED BY THE PETITION U/SEC.173(8) R/W
SEC.159 OF CR.P.C.
IN CRL.P NO. 100032/2020:
BETWEEN:
1. TILAK JATTI GOUDA
AGE: 56 YEARS, OCC:AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA. PIN-581335
2. KRISHNA JATTI GOUDA
AGE: 46 YEARS, OCC:AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA. PIN-581335
3. TIMMAPPA JATTI GOUDA
AGE: 49 YEARS, OCC:AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA. PIN-581335
4. HANUMANTH NARAYA GOUDA
AGE: 56 YEARS, OCC:AGRICULTURE
R/O: MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA. PIN-581335
... PETITIONERS
(BY SRI V. G. BHAT, ADVOCATE.)
6
AND
1. THE STATE OF KARNATAKA
R/BY SPP, HIGH COURT OF KARNATAKA,
DHARWAD BENCH. THROUGH HONNAVAR P.S.
2. SEETU MAHADEV NAIK
AGE: 48 YEARS, OCC:HOUSEHOLD WORK,
R/O: HODAGADDE,
MAVINKURVA, HONNAVAR,
DIST: UTTARA KANNADA. PIN-581335
... RESPONDENTS
(BY SRI PRAVEEN K. UPPAR, HCGP)
THIS CRIMINAL PETITION IS FILED U/S 482 OF
CR.P.C., PRAYING TO QUASH THE ORDER DATED
03/12/2019 PASSED IN P.S.CRIME NO.35/2014 PASSED
IN C.C.NO.654/2014 BY THE COURT OF PRL. CIVIL JUDGE
AND JMFC, HONNAVAR UTTAR KANNADA, FOR THE
OFFENCES PUNISHABLE U/SEC.448, 504, 354, 506 R/W
SEC.34 OF IPC AND BE PLEASED TO ALLOW THE
APPLICATION FILED BY THE PEITION U/SEC.173 R/W
SEC.159 OF CR.P.C.
THESE CRIMINAL PETITIONS COMING ON FOR
ADMISSION THIS DAY, THE COURT MADE THE
FOLLOWING:
7
ORDER
The learned counsel for the petitioners has filed a memo dated 19.03.2020 stating that the matter has been compromised and hence, seeks permission to withdraw the petitions.
Memo is placed on record. The petitions are dismissed as withdrawn.
Sd/-
JUDGE sh