Delhi High Court - Orders
Ankit Jain vs Akash Jain on 30 January, 2026
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1028/2025 & CM APPL. 33760/2025
ANKIT JAIN .....Petitioner
Through: Mr. Sanjay Rastogi, Mr. Aman
Rastogi, Ms. Vidhi Singhal and Mr.
Udit Singh, Advocates.
versus
AKASH JAIN .....Respondent
Through: Ms. Shikha Sapra and Mr. Jatin
Kumar, Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 30.01.2026
1. This hearing has been conducted through hybrid mode.
2. Let a short reply, if any, be filed on behalf of the respondent before the next date of hearing, with an advance copy thereof served upon the opposite side.
3. List on 23rd July, 2026.
4. Interim order(s), if any, shall continue till the next date of hearing.
RAJNEESH KUMAR GUPTA, J JANUARY 30, 2026/nd/abk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/02/2026 at 20:48:03