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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(e) in Tamil Nadu Music and Fine Arts University Act, 2013

(e)"college" means any college or institution established or maintained by, or approved by, or affiliated to the University providing courses of study or training or providing for prosecution of research or providing extension education in music and fine arts for admission to the examination for degrees, diplomas and other academic distinctions of the University;