Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(c) in Himachal Pradesh Board of School Education Act, 1968 (c)"Chairman" means the Chairman of the Board;(cc)[ "committee" means the committee set-up under section 24 of the Act;] [Clause (cc) inserted vide Act No. 15 of 1992.]
