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State of Chattisgarh - Section

Section 1 in Criminal Law (Chhattisgarh Amendment) Act, 2013

1. Short title and commencement.

(1)This Act may be called the Criminal Law (Chhattisgarh Amendment) Act, 2013.
(2)It shall come into force from the date of its publication in the Official Gazette.Chapter-II Amendment of the Indian Penal Code, 1860 (45 of 1860)