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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(7) in The Competition Commission of India (General) Regulations, 2009

(7)Any Commissioner appointed under this regulation may, unless otherwise directed by the order of appointmen, -
(a)examine the witness himself;
(b)call for and examine the documents and other things relevant to the subject of inquiry.