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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(3)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)In the case of death in accident while on duty, the death has either taken place on the spot of the accident or during the course of treatment of injuries caused in such an accident prior to being declared fit by the authorised medical attendant for resumption of duty.