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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(6) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(6)[ Deleted] [Deleted vide notification dated 25.1.2008 w.e.f. 28.12.2002.]