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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(10) in First Statutes of the Jai Narayan Vyas University Jodhpur

(10)Election of Registered Graduates. - The members to be elected under Statute 2 (xxiii), shall be elected in accordance with system of proportional representation by means of a single transferable vote and in the manner prescribed by Ordinances.