Section 25A(3) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
(3)In this section, the expressions 'Custodian' and 'displaced persons' have the meanings respectively assigned to them in the Administration of Evacuee Property Act, 1950 (XXXI of 1950) and the Displaced Persons (Compensation and Rehabilitation) Act, 1954 (44 of 1954).]
