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[Cites 0, Cited by 0] [Section 2(32)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(32)(a) in Maharashtra Housing and Area Development Act, 1976

(a)[the Mumbai Municipal Corporation Act,] [These words were substituted for the words 'the Bombay Municipal Corporation Act' by Maharashtra 25 of 1996, Section 2, and Schedule para (3).]