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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(i) in Dr. Babasaheb Ambedkar Open University Act, 1994

(i)the holding of convocations to confer degrees, diplomas, to grant certificates and other academic distinctions and recognition to persons who have passed approved course of study in the University or conducted research;