Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in Jodhpur Development Authority Act, 2009

(2)Save as otherwise provided in this Act the Authority shall not undertake or carry out any development of land in any area, which is not a development are.