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[Cites 0, Cited by 0] [Section 88(4)] [Section 88] [Entire Act]

State of Maharashtra - Subsection

Section 88(4)(a) in The Maharashtra Irrigation Act, 1976

(a)Any other sum due to the State Government or to Canal Officer under the provisions of this Act whether on behalf of the State Government or any other person under Part IV of this Act which is not paid when demanded shall, and