Rajasthan High Court - Jaipur
The Rajasthan Small Industries vs M/S Sadhu Ram Patel And Sons A on 31 August, 2022
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 2714/2006
The Rajasthan Small Industries
----Appellant
Versus
M/s Sadhu Ram Patel And Sons A
----Respondent
Connected With S.B. Cross Objection (Civil) No. 230/2011 The Rajasthan Small Industries
----Appellant Versus M/s Sadhu Ram Patel And Sons A
----Respondent For Appellant(s) : Mr. R.P. Garg For Respondent(s) : Mr. Sandeep Sharma HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 31/08/2022 Learned counsel for the appellant(s) prays for an adjournment.
Learned counsel for the respondent(s) has no objection.
The prayer sought for is allowed.
List these matters after four weeks.
(VINOD KUMAR BHARWANI),J SAHIL SONI /1-2 (Downloaded on 25/12/2022 at 06:32:31 AM) Powered by TCPDF (www.tcpdf.org)