Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Indian Soldiers (Litigation) Act, 1925 15. Repeal of Acts 9 of 1918 and 12 of 1924. -[ Repealed by the Repealing Act,(1927 (12 of 1927), section 2 and Schedule.]
