Andhra Pradesh High Court - Amravati
D Siva Ramu vs Rashtriya Ispat Nigam Limited Rinl, on 8 November, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.No. 32634 OF 2016
PROCEEDING SHEET
S.No DATE ORDER OFFICE
NOTE
10. 08.11.21 KSR, J.
At the request made on behalf of Sri K.Sarva Bhouma Rao, learned counsel for the respondents, post on 22-11-2021.
________________ K.SURESH REDDY, J.
JSK 2 S.No DATE ORDER OFFICE NOTE