Delhi High Court - Orders
Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 5 August, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2019 & I.A. 7213/2019 & 8129/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiff
Through: Mr.Amit Sibal, Sr. Adv. with
Mr.Mohit Goel, Mr.Abhishek
Kotnala, Mr.Deepankar Mishra &
Mr.Rishab Sharma, Advs.
versus
COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
..... Defendant
Through: Mr.Udayvir Rana, Ms.V. Mohini &
Ms.Aarti Aggarwal, Advs. for D-1.
Mr.Arun Kathpalia, Sr. Adv. with
Mr.Aditya Gupta, Mr.Rahul Bajaj &
Mr.Sauhard Alung, Advs. for D-2.
Mr.Arvind Nigam, Sr.
+ CS(COMM) 260/2019 & I.A. 7219/2019 & 8003/2019
POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
..... Plaintiffs
Through: Mr.Amit Sibal, Sr. Adv. with
Mr.Mohit Goel, Mr.Abhishek
Kotnala, Mr.Deepankar Mishra &
Mr.Rishab Sharma, Advs.
versus
ACKO GENERAL INSURANCE LTD. & ORS. ..... Defendants
Through: Mr.Udayvir Rana, Ms.V. Mohini &
Ms.Aarti Aggarwal, Advs. for D-1.
Mr.Arun Kathpalia, Sr. Adv. with
Mr.Aditya Gupta, Mr.Rahul Bajaj &
Mr.Sauhard Alung, Advs. for D-2.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 05.08.2022 Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:08.08.2022 17:59:19 Further arguments heard. To come up for remaining arguments on 29th August, 2022.
NAVIN CHAWLA, J AUGUST 5, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:08.08.2022 17:59:19