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Delhi High Court - Orders

Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 5 August, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~26 & 27
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    CS(COMM) 259/2019 & I.A. 7213/2019 & 8129/2019
                         POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
                                                                            ..... Plaintiff
                                       Through: Mr.Amit Sibal, Sr. Adv. with
                                                   Mr.Mohit     Goel,    Mr.Abhishek
                                                   Kotnala, Mr.Deepankar Mishra &
                                                   Mr.Rishab Sharma, Advs.
                                       versus
                         COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
                                                                        ..... Defendant
                                       Through: Mr.Udayvir Rana, Ms.V. Mohini &
                                                   Ms.Aarti Aggarwal, Advs. for D-1.
                                                   Mr.Arun Kathpalia, Sr. Adv. with
                                                   Mr.Aditya Gupta, Mr.Rahul Bajaj &
                                                   Mr.Sauhard Alung, Advs. for D-2.
                                                   Mr.Arvind Nigam, Sr.

                    +        CS(COMM) 260/2019 & I.A. 7219/2019 & 8003/2019
                             POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
                                                                             ..... Plaintiffs
                                           Through: Mr.Amit Sibal, Sr. Adv. with
                                                       Mr.Mohit     Goel,    Mr.Abhishek
                                                       Kotnala, Mr.Deepankar Mishra &
                                                       Mr.Rishab Sharma, Advs.

                                          versus
                             ACKO GENERAL INSURANCE LTD. & ORS.             ..... Defendants
                                          Through: Mr.Udayvir Rana, Ms.V. Mohini &
                                                       Ms.Aarti Aggarwal, Advs. for D-1.
                                                       Mr.Arun Kathpalia, Sr. Adv. with
                                                       Mr.Aditya Gupta, Mr.Rahul Bajaj &
                                                       Mr.Sauhard Alung, Advs. for D-2.
                             CORAM:
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                 ORDER

% 05.08.2022 Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:08.08.2022 17:59:19 Further arguments heard. To come up for remaining arguments on 29th August, 2022.

NAVIN CHAWLA, J AUGUST 5, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:08.08.2022 17:59:19