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State of Maharashtra - Section

Section 128A in The Maharashtra Prohibition Act

128A. Certain provisions to apply to denatured spirituous preparations.

The provisions of sections 80, 98, 99, 103 (1), 104, 120, 121, 122, 123, 124, 125, 128, 135 and 139 shall apply to denatured sprituous preparations as they apply to any intoxicant under this Act.