Bombay High Court
Manju Ashok Singh vs M/S Sanjay Construction And Finance Co ... on 26 March, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 155 OF 2024
Manju Ashok Singh ....PETITIONER
V/S
M/s Sanjay Construction And Finance Co Ltd....RESPONDENT
Transcon Developer Now Known As Transcon Iconica Pvt Ltd CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 26th March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/06/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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